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State of Rajasthan - Section
Section 71 in Rajasthan State Dental Council Rules, 2008
71. Fees.
- Fees payable under Chapter IV of the Act shall be as follows: -| Dentists | Dental Hygienists | Dental Mechanics | ||
| 1 | 2 | 3 | 4 | 5 |
| Rs. | Rs. | Rs. | ||
| 1. | For the First registration in the register. | 800 | 800 | 800 |
| 2. | Annual Renewal Fee | 400 | 400 | 400 |
| 3. | Additional Renewal for restoration of name tothe register after removal for non-payment of renewal fee, (inaddition to renewal fee for the year or years during which thename remained removed) | 200 | 200 | 200 |
| (per year for years of non-renewal) | ||||
| 4. | For transfer of registration from other stateDental Council | 400 | 400 | 400 |
| 5. | For entry of any additional qualification undersection 40. | 500 | 500 | 500 |
| 6. | For restoration to the Register under section42. | 5000 | 5000 | 5000 |
| 7. | For issuance of a Duplicate certificate | 500 | 500 | 500 |
| 8. | For every certified copy of an entry in theRegister | 100 | 100 | 100 |
| 9. | For registration of a change of name | 100 | 100 | 100 |