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State of Rajasthan - Section

Section 71 in Rajasthan State Dental Council Rules, 2008

71. Fees.

- Fees payable under Chapter IV of the Act shall be as follows: -
    Dentists Dental Hygienists Dental Mechanics
1 2 3 4 5
    Rs. Rs. Rs.
1. For the First registration in the register. 800 800 800
2. Annual Renewal Fee 400 400 400
3. Additional Renewal for restoration of name tothe register after removal for non-payment of renewal fee, (inaddition to renewal fee for the year or years during which thename remained removed) 200 200 200
(per year for years of non-renewal)
4. For transfer of registration from other stateDental Council 400 400 400
5. For entry of any additional qualification undersection 40. 500 500 500
6. For restoration to the Register under section42. 5000 5000 5000
7. For issuance of a Duplicate certificate 500 500 500
8. For every certified copy of an entry in theRegister 100 100 100
9. For registration of a change of name 100 100 100