Supreme Court - Daily Orders
Parle Products Pvt. Ltd. vs Britannia Industries Ltd. on 10 April, 2015
ITEM NO.98 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 5072-5073/2015
PARLE PRODUCTS PVT. LTD. Petitioner(s)
VERSUS
BRITANNIA INDUSTRIES LTD. AND ORS. Respondent(s)
(with interim relief and office report)
Date : 10/04/2015 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Aniruddha P. Mayee,Adv.
For Respondent(s)
Mr. Karandev Chopra, Adv.
M/s. Karanjawala & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit of the sole respondent is awaited. Be filed within four weeks' time.
List again on 10.7.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.04.17 17:06:49 IST Reason: