Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Parle Products Pvt. Ltd. vs Britannia Industries Ltd. on 10 April, 2015

     ITEM NO.98                          REGISTRAR COURT. 1                 SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   5072-5073/2015

     PARLE PRODUCTS PVT. LTD.                                            Petitioner(s)

                                                    VERSUS

     BRITANNIA INDUSTRIES LTD. AND ORS.                                  Respondent(s)
     (with interim relief and office report)


     Date : 10/04/2015 These petitions were called on for hearing today.

     For Petitioner(s)
                                         Mr. Aniruddha P. Mayee,Adv.


     For Respondent(s)
                                        Mr. Karandev Chopra, Adv.
                                        M/s. Karanjawala & Co.,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Counter affidavit of the sole respondent is awaited. Be filed within four weeks' time.

List again on 10.7.2015.

(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.04.17 17:06:49 IST Reason: