Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Chattisgarh High Court

Shiv Kumar vs Love Kumar 6 Mcrca/1077/2017 Harish ... on 15 January, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                             MAC No. 1064 of 2017

                     Dinesh Kumar Versus Love Kumar & Ors.

                             MAC No. 1065 of 2017



15.01.2018

Shri Pragya Pandey, Advocate for the appellant.

Shri Sudhir Agrawal, Advocate for resp.No.3/Insurance Company.

Considering the fact that the appeals are of the year 2017, let these matters be listed for final hearing in the week commencing 12/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit