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State of Bihar - Section

Section 15 in Bihar School Examination Board Act, 1952

15. [ Aims and objects of Secondary School Examination to be held in 1954 and onwards. [Substituted by Act 27 of 1976.]

- The Secondary School Examination to be conducted by the Board during the year 1954 and thereafter shall aim at testing the training of the candidates as useful citizens of the Indian Union. Their qualifications and preparedness for absorption in different vocations of services and their suitability for receiving University education.][Chapter IVA] [Inserted by Bihar School Examination Board (Amendment) Act 2007.] The Senior Secondary School Examination