Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(1) in The Goa (Brackish Water) Fish Farming Regulation Act, 1991 (1)An application for grant of licence under section 3 shall be made to the licensing authority in such form and on payment of such fee as may be prescribed.
