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State of Rajasthan - Section

Section 29 in Rajasthan Lakes (Protection and Development) Authority Act, 2015

29. Officer and other employees of the Authority to be public servant.

- The members, and every officer and employee, of the Authority shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code, 1860 (Central Act No. 45 of 1860).