Punjab-Haryana High Court
Suresh Kumar Mehta vs Sanjeev Jain on 7 September, 2010
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Misc. No. M-26000 of 2010 (O&M)
Date of decision: September 7, 2010
Suresh Kumar Mehta, ...Petitioner
Versus
Sanjeev Jain ...Respondent
CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH
Present: Mr. Naresh Kaushik, Advocate,
for the petitioner.
GURDEV SINGH, J.
After arguments were heard at length, it has been submitted by the learned counsel for the petitioner that he be permitted to withdraw this petition with liberty to take all the grounds mentioned therein before the trial court.
Allowed.
Dismissed as withdrawn with the said liberty.
September 7, 2010 (GURDEV SINGH ) prem JUDGE