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Punjab-Haryana High Court

Suresh Kumar Mehta vs Sanjeev Jain on 7 September, 2010

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH



                           Crl. Misc. No. M-26000 of 2010 (O&M)
                           Date of decision: September 7, 2010


Suresh Kumar Mehta,                                       ...Petitioner

                           Versus

Sanjeev Jain                                              ...Respondent



CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH


Present:       Mr. Naresh Kaushik, Advocate,
               for the petitioner.

GURDEV SINGH, J.

After arguments were heard at length, it has been submitted by the learned counsel for the petitioner that he be permitted to withdraw this petition with liberty to take all the grounds mentioned therein before the trial court.

Allowed.

Dismissed as withdrawn with the said liberty.




September 7, 2010                           (GURDEV SINGH )
prem                                               JUDGE