Section 2(a) in THE KERALA MUNICIPALITY (AMENDMENT) ACT, 2020
(a)in clause (a),— (i) in sub-clause (i), for the words “twenty five”, the words “twenty six” shall be substituted;(ii)in sub-clause (ii), for the words “twenty five”, the words “twenty six” and for the words “fifty two”, the words “ fifty three” shall be substituted;
