Delhi High Court - Orders
Razorpay Software Private Limited & Anr vs John Doe & Ors on 4 November, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 269/2024, I.A. 7290/2024, I.A. 7292/2024
RAZORPAY SOFTWARE PRIVATE LIMITED & ANR.
.....Plaintiffs
Through: Mr. Akshay Maloo, Adv. (through
VC)
versus
JOHN DOE & ORS. .....Defendants
Through: Ms. Nidhi Raman, CGSC with Mr.
Om Ram & Mr. Mayank Sansanwal,
Advs. for D-9 & 10.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 04.11.2025
1. Learned counsel for the plaintiffs requests for an adjournment.
2. At request, list on 10.12.2025.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 4, 2025 gm This is a digitally signed order.
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