Calcutta High Court (Appellete Side)
Sayantan Chatterjee vs State Of West Bengal & Ors on 16 October, 2023
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
16.10.2023
Item No.139
Ct. No.17
S.A.
WPA 16058 of 2023
Sayantan Chatterjee
-vs-
State of West Bengal & Ors.
Mr. Sudip Ghosh Chowdhury
Ms. Bina Baidya
Ms. Shreyeta Mitra
...for the petitioner
Mr. Saibal Acharyya
Mr. Tanweer J. Mandal
...for the DPSC, Purba Burdwan
Mr. Arindam Chattopadhyay
Ms. Lipika Chatterjee
...for the State
The petitioner prays for transfer to another
school from his present school.
I direct the District Inspector of Schools
(Primary Education) being the respondent no. 3 to file
a report in the form of an affidavit giving the pupil- teacher ratio of the school where the petitioner is working now. This report is to be filed on 6th December, 2023 when the matter will be heard further.
(Abhijit Gangopadhyay, J.)