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Calcutta High Court (Appellete Side)

Sayantan Chatterjee vs State Of West Bengal & Ors on 16 October, 2023

Author: Abhijit Gangopadhyay

Bench: Abhijit Gangopadhyay

16.10.2023
Item No.139
Ct. No.17
 S.A.
                                  WPA 16058 of 2023


                                Sayantan Chatterjee
                                         -vs-
                             State of West Bengal & Ors.


                    Mr. Sudip Ghosh Chowdhury
                    Ms. Bina Baidya
                    Ms. Shreyeta Mitra
                                          ...for the petitioner
                    Mr. Saibal Acharyya
                    Mr. Tanweer J. Mandal
                              ...for the DPSC, Purba Burdwan
                    Mr. Arindam Chattopadhyay
                    Ms. Lipika Chatterjee
                                              ...for the State


                    The petitioner prays for transfer to another

              school from his present school.

                    I    direct   the   District   Inspector   of   Schools

              (Primary Education) being the respondent no. 3 to file

a report in the form of an affidavit giving the pupil- teacher ratio of the school where the petitioner is working now. This report is to be filed on 6th December, 2023 when the matter will be heard further.

(Abhijit Gangopadhyay, J.)