Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164B] [Entire Act] Union of India - Subsection Section 164B(2) in The Motor Vehicles Act, 1988 (2)The Fund shall be constituted for the purpose of providing compulsory insurance cover to all road users in the territory of India.
