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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(i) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(i)For bag-type commodities. -In terms of the number of bags which the package may contain, followed by linear dimensions of the bags, whether packaged in a perforated roll or otherwise.