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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(3)(a) in The Haryana Special Economic Zone Act, 2005

(a)to evaluate the project and in case the project satisfies the objects of this Act, it shall recommend it to the project approval committee for acceptance, approval, disapproval or modification in the project, as the case may be;