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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Manipur - Subsection

Section 75(4) in The Manipur Co-operative Societies Act, 1976

(4)At every annual general meeting, the balance sheet, the profit and loss account, the auditor's report and the Board's report shall be placed for adoption, and such other business including consideration and review of loan given to members of the Board and their near relative and other employees of the society for taking or directing to take action to recover any dues in case of resource society will be transacted as may be laid down in the bye-laws and of which due notice has been given.