Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(16) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(16)"Feed-in-Tariff" means the Generic Tariff determined by the Commission for generation from Solar Photovoltaic projects for Gross Metering in accordance with the Joint Electricity Regulatory Commission for the State of Goa and UTs (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019 or as amended from time to time;