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[Cites 0, Cited by 0] [Section 6(23)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(23)(d) in Shri Govind Guru University Act, 2015

(d)to make necessary arrangements for obtaining accreditation from the National Assessment and Acrediation Council (NAAC), Academic and Administrative Audit (AAA), (National Board of Assessment) (NBA) or any other statutory accreditation agency constituted by the Central or the State Government, as the case may be;