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State of Uttar Pradesh - Section

Section 5 in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

5. Source of recruitment.

(1)Recruitment to the various categories of posts in the Service shall be made from the following sources.
(i)Deputy Jailor :
(1)By direct recruitment.
(2)By promotion, on the basis of seniority subject to the rejection of the unfit, from amongst the permanent Assistant Jailors.
(ii)Assistant Jailor including paid apprentice Assistant Jailor :
(1)By direct recruitment.
(2)By promotion on the basis of seniority subject to the rejection of the unfit from amongst the permanent Chief Head Warders and Head Warders, including Selection Grade Head Warders, who have put in five years Service as Head Warders or on a higher post and who have passed at least High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or an examination recognised by the Government as equivalent thereto.Note. - For the purpose of promotion to the post of Assistant Jailor a combined seniority list shall be prepared by arranging the names in the following order:
(i)Chief Head Warders, arranged in order of seniority.
(ii)Head Warders (Selection Grade) arranged in order of seniority.
(iii)Head Warders, arranged in order of seniority.
(2)Recruitment shall be so arranged that-
(i)in the post of Deputy Jailor 50 per cent posts are held by the direct recruits and 50 per cent by promotees, and
(ii)in the post of Assistant Jailors 80 per cent posts are held by direct recruits and 20 per cent by promotees.