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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(2)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007

(b)undertake, assist and encourage the collection, maintenance, and publication of statistics, bulletins and monographs on planning and its methodology;