Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(1) in The U.P. Consolidation Lekhpals Service Rules, 1978 (1)'Act' means the Uttar Pradesh Consolidation of Holdings Act, 1953 (U.P. Act V of 1954) as amended from time to time;
