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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 9(6) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(6)No appeal shall be entertained where the order has been passed by the Grievance redressal and dispute resolution Committee in terms of the settlement arrived between the parties.