Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(4) in The M.P. Ceiling On Agricultural Holdings Act, 1960 (4)The provision of Section 5 of the [Indian Limitation Act, 1908 (IX of 1908)] [See now the Limitation Act, 1963 (36 of 1963).] shall apply to an application under this Section.
