Bombay High Court
Kalubai Dagadu Jagtap (Mahar)(D/H) vs Santosh Kundlik Abhang And Another on 9 January, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
53 sa 524.14 with cas 1609,498.15.doc
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.524 OF 2014
WITH
CIVIL APPLICATION NO.1609 OF 2015
WITH
CIVIL APPLICATION NO.498 OF 2015
Kalubai Dagdu Jagtap (Mahar) ...Appellants
(Deceased) legal heirs Laxman
Dagadu Jagtap (Mahar) & Ors.
V/s.
BHALCHANDRA
GOPAL
DUSANE
Santosh Kundlik Abhang & Anr. ...Respondents
Digitally signed by
BHALCHANDRA
GOPAL DUSANE None for Appellant.
Date: 2023.01.10
10:48:20 +0530
Mr. Graham Francis i/by Mr. V.S. Talkute for
Respondent No.1.
CORAM: MADHAV J. JAMDAR, J.
DATE: 9th JANUARY, 2023 P.C.:
1. None present for the Appellant at the second call. In the morning session also, none appeared.
2. For giving one more opportunity to the Appellant, stand over to 16th January, 2023.
(MADHAV J. JAMDAR, J.) 1