Karnataka High Court
Official Liquidator Of M/S. Vijaya ... vs Vijaya Management Services Pvt Ltd on 3 June, 2010
Bench: N.K.Patil, B.V.Nagarathna
Maw.' {SD IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 03% DAY OF JUNE, gQ_I--O'V':- ~ V. PRESENT THE HON'BL£~3 MR. JUSTIC'E«N.KIPA.'fIIf AND.
THE HONBLE MRS.
BETWEEN:
OFFICIAL LIQI;I'E;ATOR_OE I~.}Iys-x}'I;IiA1rA.,,I.?' LEASING , ATTACHED" TO»_"HIGH._CO{.fIRT' OE KARNATAKA CORPORATIONS»-BHAVANI W V..26--2T%", 12%! FLOOR RAHAJA TOWERS; ':IvI--.G;ROAD 1' BANCALOR_E--I»_; -- .
AMENDED CAUSE'1'ITLE_.AS_ RER ORDER DATED 1'€__/4/201.0 _ I. V ...APPELLANT [By Sjriz» V JAYARAMA, ADV.) "I ~. "'"--..VIvIJI§YI/I MANAGEMENT SERVICES (P) LTD., A A INCORPORATED UNDER THE " PROVISIONS OF THE COMPANIES ACT, 1956, IIAVING ITS REGD OFFICE AT VINAYAKA COMPLEX, 3 I : 44/45, 2ND FLOOR, RESIDENCY CROSS ROAD.
._ ':3ANGALORE--560 025. SR1 K RAMACHANDRA RAO, S/ O SR1 VENKAPAYYA, AGED ABOUT 60 YRS, R/ AT NO. 1566, CHANNAKESHAVA KRUPA 2157' MAIN, 7"} CROSS, BANASHANKARI I STAGE, BANGALORE.