Bombay High Court
Zenoibia R. Poonawala Nee Ginwalla vs Rustam Ginwalla And Others on 1 February, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Digitally
signed by
KAWRE
KAWRE KIRAN
KIRAN KALYAN
KALYAN Date:
2023.02.04
P-2-AO-33023-2021.DOC
12:32:12
+0530
Kiran Kawre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER (St.) NO. 33023 OF 2022
WITH
INTERIM APPLICATION (St.) NO. 33024 OF 2022
Zenobia R. Poonawala ... Appellant
In the matter between:
Rustam Ginwalla And Ors. ...Plaintiffs
Versus
Zenobia R. Poonawala And Anr. ... Defendants
Ms. Rehmat Lokhandwala i/b Pan India Legal Services LLP, Advocate
for the Appellant.
_______________________
CORAM: G. S. KULKARNI, J.
DATED: 1 February 2023 _______________________ P.C.
1. Not on board. Upon mentioning taken on board, on a praecipe as moved on behalf of the appellant.
2. Not before the Bench of which I am a member.
(G. S. KULKARNI, J) Page 1 of 1 1 February 2023