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Bombay High Court

Zenoibia R. Poonawala Nee Ginwalla vs Rustam Ginwalla And Others on 1 February, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

         Digitally
         signed by
         KAWRE
KAWRE    KIRAN
KIRAN    KALYAN
KALYAN   Date:
         2023.02.04
                                                                         P-2-AO-33023-2021.DOC
         12:32:12
         +0530



Kiran Kawre
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                               APPEAL FROM ORDER (St.) NO. 33023 OF 2022
                                               WITH
                              INTERIM APPLICATION (St.) NO. 33024 OF 2022

                  Zenobia R. Poonawala                              ... Appellant
                  In the matter between:
                  Rustam Ginwalla And Ors.                          ...Plaintiffs
                     Versus
                  Zenobia R. Poonawala And Anr.                 ... Defendants
                  Ms. Rehmat Lokhandwala i/b Pan India Legal Services LLP, Advocate
                  for the Appellant.
                                     _______________________

                                      CORAM:     G. S. KULKARNI, J.

DATED: 1 February 2023 _______________________ P.C.

1. Not on board. Upon mentioning taken on board, on a praecipe as moved on behalf of the appellant.

2. Not before the Bench of which I am a member.

(G. S. KULKARNI, J) Page 1 of 1 1 February 2023