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State of Tamilnadu - Section

Section 10 in Tamil Nadu Preservation of Private Forests Rules, 1946

10.

Permission for the cutting of tree under the selection method below the girth specified in rule 8(l)(a) and (b) for use as masts of country crafts shall be granted and only in respect of Poon (Calophyllum elatum) and Pali (Pallikulium ellipticum).