Delhi High Court - Orders
G.S Developers And Contractors Pvt. Ltd vs Maharana Pratap Education Centre on 15 December, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 5/2025 & I.A. 91/2025
G.S DEVELOPERS AND CONTRACTORS PVT. LTD
.....Petitioner
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Ms. Katyayani Vajpayee,
Advs.
versus
MAHARANA PRATAP EDUCATION CENTRE .....Respondent
Through: Mr. Nikhilesh Krishnan, Mr.
Siddharth Singh, Advs.
45
+ O.M.P. (COMM) 90/2025 & I.A. 4780/2025, I.A. 4781/2025, I.A.
4782/2025
MAHARANA PRATAP EDUCATION CENTER .....Petitioner
Through: Mr. Nikhilesh Krishnan, Mr.
Siddharth Singh, Advs.
versus
G S DEVELOPERS AND CONTRACTORS PVT LTD
.....Respondent
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Ms. Katyayani Vajpayee,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.12.2025
List on 23.01.2026.
JASMEET SINGH, J
DECEMBER 15, 2025/sp
This is a digitally signed order.
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