Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

(i)"producer" means a person carrying on the business of milling, expelling, extracting or manufacturing any essential commodity but excludes the cultivators of their own produces;