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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(p) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(p)refer such children, who require specialized drug abuse prevention and rehabilitation programme, to an appropriate centre administered by qualified personnel where these programmes, shall be adopted to the age, gender and other specifications of the concerned child.