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State of Tamilnadu - Section

Section 114 in Tamil Nadu Educational Rules

114.

The selection of candidates for admission into training colleges shall be made by the head of the respective institutions with the assistance of selection committees. The selection of candidates for admission into training schools for masters shall rest with the District Educational Officer and of those for mistresses with the Inspectress of the Circle.Applications, for admission into training colleges shall be sent through the District Educational Officers, the Chairman of Municipal Councils, or the Managers of Schools, as the case may be, to the head of the institution to which admission is sought.Applications for admission into training schools shall be submitted to the District Educational Officer or the Inspectress of the Circle (through the local Educational Officers). headmasters or Headmistresses shall, after all the admissions have been made, submit to the District Educational Officer or the Inspectress of the Circle a consolidated application for sanction of stipends in the form prescribed in Appendix 21. Every care shall be taken to exclude those who, it is thought, wish to undergo training chiefly for the sake of the stipends and without a real intention of making teaching a profession.Secondary School Leaving Certificates presented by applicants for admission into a training school shall be carefully scrutinised by the Officer responsible for the selection of students and preference given in order of merit to those who show sufficient knowledge in two of the subjects specified in Group C other than commercial subjects.Fees