Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(3) in Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016 (3)The clinical examination shall be judge the competence of the student in Ayurveda and scientific literature of the specialty.
