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Union of India - Section

Section 73B in The Employees' State Insurance Act, 1948

73B. Power to frame Schemes.

—Notwithstanding anything contained in this Act, the Central Government may, by notification in the Official Gazette, frame Scheme for other beneficiaries and the members of their families for providing medical facility in any hospital established by the Corporation in any area which is underutilised on payment of user charges.