Section 12(1)(a) in The National Service Act, 1972

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(a) in The National Service Act, 1972

(a)to furnish at such place and time, in such manner and to such authority or person as may be specified therein, such particulars about themselves as the order may require; and

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Union of India - Subsection

Section 12(1)(a) in The National Service Act, 1972