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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(2)Where a licensee desires to transfer or assign his license in favour of some other persons, a joint application in writing signed by the licensee and the proposed transferee shall be made to the licensing authority giving all the details required in Form 'L' along with a treasury receipt for payment of the transfer fee, and a copy of the document, if any, executed between the parties showing the reasons for the proposed transfer.