Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 6 September, 2019
Author: Sheel Nagu
Bench: Sheel Nagu
1 CRA-683-2017 The High Court Of Madhya Pradesh CRA-683-2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) 37 Gwalior, Dated : 06-09-2019 List alongwith CRA.No.744/2017.
(SHEEL NAGU) (S. A. DHARMADHIKARI)
JUDGE JUDGE
Ashish*
ASHISH
CHOURASIYA
2019.09.07
14:37:43
+05'30'