Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 136(1)] [Section 136] [Entire Act]

State of Gujarat - Subsection

Section 136(1)(c) in The Gujarat Panchayats Act, 1993

(c)a taluka panchayat shall have such other officers and servants as may be determined under Section 227.