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Madhya Pradesh High Court

M/S Parle Agro Private Ltd. vs The Commissioner Of Commercial Tax on 24 June, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                           1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                        VATA No. 45 of 2021, VATA/00011/2018, VATA/00012/2018 &
                                                             VATA/00044/2021
                                      Dated : 24-06-2022
                                               Shri Akshay Sapre, learned counsel for the appellant in VATA

                                      Nos.44/2021 and 45/2021.
                                               Shri Mukesh Agrawal, learned counsel for the appellant in VATA
                                      Nos.11/2018 and 12/2018.
                                               Shri Piyush Dharmadhikari, learned Government Advocate for the
                                      respondents/State.

Learned counsel for the rival parties are at consensus that the issue involved herein is still pending consideration before the Apex Courtin SLP (Civil) No.21511/2019 (M/s. Parle Agro Pvt. Ltd. vs. Commissioner of Commercial Tax).

Accordingly, let the case be taken up after eight weeks awaiting decision of Apex Court in the said SLP.

                                         (SHEEL NAGU)                                      (ARUN KUMAR SHARMA)
                                             JUDGE                                                JUDGE

                                      mohsin




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  SAN




Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2022.06.24 15:47:19 IST