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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(2)(b) in The Arms Rules, 2016

(b)on the credit side, -
(i)the caliber, make and quantity of all ammunition consumed or used;
(ii)the date and reason of disposal of the ammunition and the signature of the licensee confirming the entries as correct.