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[Cites 0, Cited by 0] [Section 1060] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1060(19) in Rules under the United Provinces Excise Act, 1910

(19)The current form of (B.W.L. - 7, I.D. 7 and Q. 13) pass-book for country spirit, drugs and opium, respectively, shall be utilized for covering the issue and transport of these commodities from the bonded warehouse or treasury, as the case may be.