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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(iii) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(iii)After the commencement of these rules all appointments to the posts as in column number 2 of the Schedule-I be deemed to be on transfer from the parent department/service in the State Special Branch and such officer(s) shall have lien in their parent department/service and on their reversion from such transfer they shall not have any right to protection of pay or scale of pay or Status held by them in State Special Branch as mentioned in column-2 of Schedule-I of the rules unless otherwise provided in these rules.