Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs Modicare Limited on 4 September, 2018
ITEM NO.53 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 13055/2018
PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
MODICARE LIMITED Respondent(s)
Date : 04-09-2018 This petition was called on for hearing today.
For Petitioner(s)
Ms. Laila I.S., Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Udit Naresh, Adv.
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel appearing for the sole respondent opted not to file counter affidavit.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 04.09.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.09.06 11:32:45 IST Reason: