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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1) in Rajasthan Para-medical Council Regulations, 2014

(1)Certificate of registration may be renewed on an application filed by the applicant on plain paper along with original certificate of registration and shall be accompanied by such fee as specified in [Schedule-16] [Substituted 'Schedule-21' by Rajasthan Notification No. G.S.R. 78, dated 25.8.2015 (w.e.f. 5.12.2014).]. The application for renewal shall be made three months before the expiry of period of registration.