Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 130 in Tamil Nadu Educational Rules

130.

The dates of admission may be fixed by the manager with reference to the circumstances of the institution; but admissions and withdrawals of students receiving stipendiary grants from State funds shall not be allowed in the middle of a term without the express sanction of the District Educational Officer.Qualifications For Admission