Allahabad High Court
Smt. Sheela Gautam vs The D.I.O.S. Hathras & Others on 21 December, 2012
Author: Dilip Gupta
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - A No. - 49414 of 2002 Petitioner :- Smt. Sheela Gautam Respondent :- The D.I.O.S. Hathras & Others Petitioner Counsel :- Prabhakar Awasthi,Sanjay Kumar,V.K.Shukla Respondent Counsel :- C.S.C.,H.N.Pandey,N. Tripathi,N.Tiwari,Vashistha Tiwari Hon'ble Dilip Gupta,J.
Case has been called out. Learned counsel for the petitioner has not appeared even though learned counsel for the respondents are appeared.
Since I am sitting in a Division Bench, place this matter before Hon'ble The Acting Chief Justice for passing appropriate order.
Order Date :- 21.12.2012 SK