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Supreme Court - Daily Orders

Pooja Somnath Palde vs Major Somnath Palde on 4 September, 2017

     ITEM NO.55                           REGISTRAR COURT. 1                      SECTION XVI -A

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     IA 1/2017, in Transfer Petition(s)(Civil)                      No(s).      681/2017

     POOJA SOMNATH PALDE                                                        Petitioner(s)

                                                         VERSUS

     MAJOR SOMNATH PALDE                  & ANR.                                Respondent(s)

     (FOR EX-PARTE STAY                   ON IA 1/2017)


     Date : 04-09-2017 These matters were called on for hearing today.

     For Petitioner(s)
                                          Ms. Radhika Gautam, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Service of notice is complete in respect of respondent no. 1 but no one has entered appearance on his behalf. Despite availing opportunity, earned counsel for the petitioner has not taken fresh steps in respect of respondent no. 2. As a last opportunity, two weeks' time is granted to take fresh steps for effecting issuance of notice upon respondent no. 2. Notice thereafter be issued. List again on 10.10.2017.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2017.09.06 10:57:27 IST Reason: