Madhya Pradesh High Court
Navjot Sandhu vs The State Of Madhya Pradesh on 16 May, 2019
1 MCRC-19846-2019 The High Court Of Madhya Pradesh MCRC-19846-2019 (NAVJOT SANDHU Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 16-05-2019 Shri M.K.Chaudhary, learned counsel on behalf of Shri Anant Kumar Bansal, counsel for the applicant.
Shri Kshitiz Sharma, learned Public Prosecutor for the State. Learned counsel for the applicant prays for time for submission of argument.
Time is granted.
As prayed, list the case on 20.05.2019.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE AK/-
ANAND KUMAR 2019.05.16 18:44:44 +05'30'