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Delhi High Court - Orders

Steel Authority Of India Limited vs Beijing Sino Steel Industry And Trade ... on 4 September, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                    $~49
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P. (COMM) 269/2023 &1.A. 13793/2023, LA. 13794/2023
                                                STEEL AUTHORITY OF INDIA LIMITED       ..... Petitioner
                                                             Through: Mr Shaiwal Srivastava, Advocate
                                                                       (M:9871214365).

                                                                                      versus

                                                BEIJING SINO STEEL INDUSTRY AND TRADE GROUP
                                                CORPORATION , CHINA & ORS.                   ..... Respondents
                                                               Through: Mr Gaurav Lavania and Mr Soorya
                                                                          B., Advocates for respondent No.3.
                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                               ORDER
                                    %                          04.09.2023

                                    1.          Arguments heard.
                                    2.          Judgment reserved.

3. Learned counsel for the petitioner shall file written submissions within two days. The respondents shall file their submissions in response to petitioner's submissions within two days thereafter.

MANOJ KUMAR OHRI, J SEPTEMBER 4, 2023/rd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:17:53