Delhi High Court - Orders
Steel Authority Of India Limited vs Beijing Sino Steel Industry And Trade ... on 4 September, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 269/2023 &1.A. 13793/2023, LA. 13794/2023
STEEL AUTHORITY OF INDIA LIMITED ..... Petitioner
Through: Mr Shaiwal Srivastava, Advocate
(M:9871214365).
versus
BEIJING SINO STEEL INDUSTRY AND TRADE GROUP
CORPORATION , CHINA & ORS. ..... Respondents
Through: Mr Gaurav Lavania and Mr Soorya
B., Advocates for respondent No.3.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 04.09.2023
1. Arguments heard.
2. Judgment reserved.
3. Learned counsel for the petitioner shall file written submissions within two days. The respondents shall file their submissions in response to petitioner's submissions within two days thereafter.
MANOJ KUMAR OHRI, J SEPTEMBER 4, 2023/rd This is a digitally signed order.
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