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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(8) in Karnataka Janapada Vishwavidyalaya Act, 2011

(8)In preparing the list under sub-section (7), the Board of Appointment shall follow the orders issued by the Government from time to time in the matter of reservation of appointments and posts, for the persons belonging to the Scheduled Castes, the Scheduled Tribes and Other Backward Classes.