Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(d) in The Rajasthan Sati (Prevention) Act, 1987

(d)participating in any procession in connection with the commission of Sati or intentionally aiding the widow in her decision to commit Sati by taking here alongwith the body of her deceased husband to the cremation or burial ground;