Jammu & Kashmir High Court
Ut Of J&K vs Shahid Hussain And Another on 18 July, 2022
Bench: Rajnesh Oswal, Mohan Lal
S. No. 35
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CrlA (AD) No. 1/2021
UT of J&K .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Shahid Hussain and another ..... Respondent(s)
Through: Ms. Bega Begum, Respondent No. 2
Present in person
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
HON'BLE MR. MOHAN LAL,JUDGE
ORDER
Respondent No. 2-Bega Begum is present in person. None present for the respondent No. 1.
Awaiting appearance of learned counsel for the appellant, adjourned. List on 22.08.2022.
(MOHAN LAL) (RAJNESH OSWAL)
JUDGE JUDGE
Jammu
18.07.2022
Sahil Padha