Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Ut Of J&K vs Shahid Hussain And Another on 18 July, 2022

Bench: Rajnesh Oswal, Mohan Lal

                                                                       S. No. 35


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                                                   CrlA (AD) No. 1/2021


UT of J&K                                           .....Appellant(s)/Petitioner(s)


                         Through: None.
                   Vs
Shahid Hussain and another                                    ..... Respondent(s)


                         Through: Ms. Bega Begum, Respondent No. 2
                                  Present in person

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. MOHAN LAL,JUDGE

                                     ORDER

Respondent No. 2-Bega Begum is present in person. None present for the respondent No. 1.

Awaiting appearance of learned counsel for the appellant, adjourned. List on 22.08.2022.



                                    (MOHAN LAL)             (RAJNESH OSWAL)
                                       JUDGE                      JUDGE

Jammu
18.07.2022
Sahil Padha