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[Cites 0, Cited by 0] [Section 3M] [Entire Act]

State of Rajasthan - Subsection

Section 3M(vi) in The Rajasthan Minor Mineral Concession Rules, 1986

(vi)the licensee of granite/marble shall observe the provisions of the Granite Conservation and Development Rules, 1999 and Marble Development and Conservation Rules, 2002 respectively;